REGENT COMPUTRONICS PVT. LTD.

List of Cases

Case Title	Date
A R MD IQBAL Vs. COLLECTOR OF CENTRAL EXCISE	April 19, 1983
A TOSH AND SONS P LTD Vs. COLLECTOR OF CENTRAL EXCISE	April 30, 1983
ABDUL GAFFAR Vs. COLLECTOR OF CUSTOMS	December 28, 1983
ABHUSHAN INDUSTRIES Vs. COLLECTOR OF CUSTOMS	September 5, 1983
ABILITIES (INDIA) LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 5, 1983
ACCUMAX LTD Vs. COLLECTOR OF CUSTOMS	July 5, 1983
ADDITIONAL COLLECTOR OF CENTRAL Vs. NANDLAL MILKIRAM BHATIA	June 21, 1983
ADITYA MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	June 4, 1983
ADVANCE TRANSFORMERS AND Vs. COLLECTOR OF CENTRAL EXCISE	October 13, 1983
AGGARVAL COMMERCIAL CORPORATION Vs. COLLECTOR OF CUSTOMS	April 21, 1983
AHMEDABAD MANUFACTURING AND Vs. COLLECTOR OF CENTRAL EXCISE	September 17, 1983
ALEMBIC GLASS INDUSTRIES Vs. COLLECTOR OF CUSTOMS	July 2, 1983
ALKALI AND CHEMICAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE	April 27, 1983
AMBADI ENTERPRISES P LTD Vs. COLLECTOR OF CUSTOMS	October 14, 1983
AMBER BEARING MANUFACTURING CO. Vs. COLLECTOR OF CENTRAL EXCISE	September 29, 1983
AMERICAN REFRIGERATOR CO LTD Vs. COLLECTOR OF CENTRAL EXCISE	December 28, 1983
AMITABH TEXTILE MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 7, 1983
ANDHRA PRADESH PAPER MILLS Vs. COLLECTOR OF CENTRAL EXCISE	November 9, 1983
APAR PVT. LTD Vs. COLLECTOR OF CUSTOMS	May 27, 1983
ARIES AGRO-VET INDUSTRIES PVT. Vs. COLLECTOR OF CENTRAL EXCISE	October 27, 1983
ART WORK EXPORTS LTD Vs. COLLECTOR OF CUSTOMS	March 15, 1983
ARTI PAINTS AND CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE	October 20, 1983
ARVIND MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 15, 1983
ASHOK ASBESTOS PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE	July 25, 1983
ASHOK LEYLAND LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 20, 1983
ASHOK NARANG Vs. COLLECTOR OF CUSTOMS	September 2, 1983
ASIATIC OXYGEN LTD Vs. COLLECTOR OF CENTRAL EXCISE	April 11, 1983
ASPINWALL AND CO LTD Vs. COLLECTOR OF CUSTOMS	February 24, 1983
ASSAM INDUSTRIAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE	October 31, 1983
ASSOCIATED CEMENT COMPANIES LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 23, 1983
ASSOCIATED CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE	July 30, 1983
ASSOCIATED PRINTERS MADRAS LTD Vs. COLLECTOR OF CUSTOMS	January 6, 1983
AVERY INDIA LTD Vs. COLLECTOR OF CUSTOMS	May 30, 1983
AZAM JAHI MILLS Vs. COLLECTOR OF CENTRAL EXCISE	February 23, 1983
B.K. KRISHNANI Vs. COLLECTOR OF CUSTOMS AND CENTRAL	April 22, 1983
BAHUBALI Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	December 17, 1983
BALDEO PRASAD SITA RAM Vs. THE COLLECTOR OF CENTRAL EXCISE	October 11, 1983
BASF INDIA LTD Vs. COLLECTOR OF CUSTOMS	May 13, 1983
BEATITUDES SOCIAL WELFARE CENTRE Vs. COLLECTOR OF CUSTOMS	May 30, 1983
BELL PUNCH (INDIA) PVT. LTD Vs. COLLECTOR OF CUSTOMS	May 25, 1983
BETHA PYDIRAJU Vs. COLLECTOR OF CENTRAL EXCISE	September 7, 1983
BHARAT BEEDI WORKS (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 22, 1983
BHARAT EARTH MOVERS LTD Vs. THE COLLECTOR OF CUSTOMS	April 20, 1983
BHARAT EARTH MOVERS LTD Vs. COLLECTOR OF CUSTOMS	July 16, 1983
BHARAT EARTH MOVERS LTD Vs. COLLECTOR OF CUSTOMS	August 20, 1983
BHARAT EARTH MOVERS LTD Vs. COLLECTOR OF CUSTOMS	October 4, 1983
BHARAT EARTH MOVERS LTD Vs. COLLECTOR OF CUSTOMS	September 3, 1983
BHARAT EARTH MOVERS LTD Vs. COLLECTOR OF CUSTOMS	September 30, 1983
BHARAT EARTH MOVERS LTD Vs. COLLECTOR OF CENTRAL EXCISE	March 14, 1983
BHARAT ELECTRONICS LTD Vs. COLLECTOR OF CUSTOMS	February 15, 1983
BHARAT ELECTRONICS LTD Vs. COLLECTOR OF CUSTOMS	May 4, 1983
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS	July 4, 1983
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS	June 27, 1983
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS	August 24, 1983
BHARAT HEAVY ELECTRICALS LTD Vs. COLLECTOR OF CUSTOMS	August 11, 1983
BHARAT PETROLEUM CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE	October 28, 1983
BHARAT PETROLEUM CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE	July 8, 1983
BHARAT PETROLEUM CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE II	May 30, 1983
BIRLA JUTE MANUFACTURING CO. LTD Vs. COLLECTOR OF CUSTOMS	August 18, 1983
BROOKE BOND INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	April 26, 1983
BURN STANDARD CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 28, 1983
C D GEORGE Vs. COLLECTOR OF CUSTOMS AND	May 3, 1983
CANARA WORKSHOP LTD Vs. COLLECTOR OF CUSTOMS	May 5, 1983
CAREW AND CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE	April 20, 1983
CENTRAL RAILWAY Vs. COLLECTOR OF CUSTOMS	May 12, 1983
CHEMICALS AND FIBRES OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 8, 1983
CHHAGANLAL AND SONS Vs. COLLECTOR OF CUSTOMS	November 7, 1983
CHOKSHI TUBE LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 17, 1983
COCHIN METAL INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	August 16, 1983
COCHIN REFINERIES LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	November 21, 1983
COLLECTOR OF CENTRAL EXCISE Vs. BHADRACHALAM PAPER BOARD LTD	July 30, 1983
COLLECTOR OF CENTRAL EXCISE Vs. ENGINEERING AND INDUSTRIAL FOUNDRY AND CO	July 28, 1983
COLLECTOR OF CENTRAL EXCISE Vs. KARNATAKA SCOOTERS LTD	April 4, 1983
COLLECTOR OF CENTRAL EXCISE Vs. VELVET PRODUCTS INDIA	May 5, 1983
COLLECTOR OF CENTRAL EXCISE Vs. NELLIMERLA JUTE MILLS CO LTD	May 12, 1983
COLLECTOR OF CENTRAL EXCISE Vs. MAFATLAL FINE SPINNING WEAVING	October 30, 1983
COLLECTOR OF CENTRAL EXCISE Vs. JIYAJEERAO COTTON MILLS LTD.	November 7, 1983
COLLECTOR OF CENTRAL EXCISE Vs. CRESCENT DYES AND CHEMICALS LTD.	October 9, 1983
COLLECTOR OF CENTRAL EXCISE Vs. NIRANJAN BATTERY CORPORATION	October 7, 1983
COLLECTOR OF CENTRAL EXCISE Vs. NEW SHORROCK MILLS	October 13, 1983
COLLECTOR OF CENTRAL EXCISE Vs. MAHALAKSHMI SUGAR MILLS CO.	October 13, 1983
COLLECTOR OF CENTRAL EXCISE Vs. INDIAN OIL CORPORATION	July 27, 1983
COLLECTOR OF CENTRAL EXCISE Vs. BHOPAL SUGAR INDUSTRIES LTD.	November 11, 1983
COLLECTOR OF CENTRAL EXCISE Vs. INDODAN MILK PRODUCTS LTD.	August 23, 1983
COLLECTOR OF CENTRAL EXCISE Vs. HYDRAULICS LTD.	August 29, 1983
COLLECTOR OF CENTRAL EXCISE Vs. INDUSTRIAL MARKETING	September 30, 1983
COLLECTOR OF CENTRAL EXCISE Vs. JENSON AND NICHOLSON I LTD	December 28, 1983
COLLECTOR OF CENTRAL EXCISE Vs. NEW SHORROCK MILLS	June 25, 1983
COLLECTOR OF CENTRAL EXCISE Vs. POWER BUILD LTD.	June 29, 1983
COLLECTOR OF CENTRAL EXCISE Vs. INDOPHARMA PHARMACEUTICAL WORKS	June 14, 1983
COLLECTOR OF CENTRAL EXCISE Vs. BALLARPUR INDUSTRIES LTD.	May 16, 1983
COLLECTOR OF CENTRAL EXCISE Vs. T.I. CYCLES OF INDIA	May 18, 1983
COLLECTOR OF CENTRAL EXCISE AND CUSTOMS Vs. FERTILISERS AND CHEMICALS TRAVANCORE LTD	April 8, 1983
COLLECTOR OF CUSTOMS Vs. AIR CONTROL SYSTEMS	October 17, 1983
COLLECTOR OF CUSTOMS Vs. ELECTRONIC INDUSTRIES	August 29, 1983
COLLECTOR OF CUSTOMS Vs. ADARSH PRODUCTS PVT. LTD.	May 27, 1983
COLLECTOR OF CUSTOMS Vs. DR. D.D. TANNA	June 20, 1983
COLLECTOR OF CUSTOMS Vs. WASH UDYOG	June 24, 1983
COLLECTOR OF CUSTOMS Vs. DR. MRS. SITA BHATEJA'S NURSING	April 26, 1983
COMMERCIAL AHMEDABAD MILLS CO. Vs. COLLECTOR OF CUSTOMS	July 2, 1983
COPPER ROLLERS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE	April 29, 1983
COROMANDEL FERTILISERS LTD Vs. COLLECTOR OF CENTRAL EXCISE	June 13, 1983
COROMANDEL FERTILIZERS LTD Vs. COLLECTOR OF CUSTOMS	May 25, 1983
CROWN SPINNING AND MANUFACTURING Vs. COLLECTOR OF CENTRAL EXCISE	July 20, 1983
CYNAMID INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 5, 1983
D B MADAN AND COMPANY Vs. COLLECTOR OF CUSTOMS	July 16, 1983
D N ARYA OF TRIVOLI COURT Vs. COLLECTOR OF CUSTOMS	November 24, 1983
D RAVINDRAMOHAN Vs. COLLECTOR OF CENTRAL EXCISE	October 25, 1983
DECCAN SUGAR AND ABKHARI CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 8, 1983
DEEPAK MEHRCHAND MEHTA Vs. COLLECTOR OF CUSTOMS	October 4, 1983
DELHI ELECTRIC SUPPLY Vs. COLLECTOR OF CUSTOMS	April 26, 1983
DEPUTY COLLECTOR OF CENTRAL EXCISE Vs. INDIAN ALUMINIUM CO LTD	May 20, 1983
DIPEN ENTERPRISE Vs. COLLECTOR OF CUSTOMS	May 15, 1983
DUNCANS AGRO INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 19, 1983
DUNLOP INDIA LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	December 28, 1983
DUPAGUNTLA SAMBASIVA RAO Vs. COLLECTOR OF CENTRAL EXCISE	June 3, 1983
E. MERCK (INDIA) PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE	April 22, 1983
EMBARKATION HEADQUARTERS Vs. COLLECTOR OF CUSTOMS	May 13, 1983
EMCO TRANSFORMERS Vs. COLLECTOR OF CUSTOMS	July 15, 1983
ENFIELD INDIA LTD Vs. COLLECTOR OF CUSTOMS	September 23, 1983
ESCORTS LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 22, 1983
EVEREST BISCUITS CO. PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE	April 26, 1983
EVERETT INDIA PVT LTD Vs. COLLECTOR OF CUSTOMS	November 22, 1983
EX. ENGINEER (CIVIL), C.W. AND PR Vs. COLLECTOR OF CUSTOMS	August 24, 1983
EXTENSION CENTRE FOR TIN CANS AND Vs. COLLECTOR OF CENTRAL EXCISE	May 12, 1983
F.G.P. LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 22, 1983
FOOD CORPORATION OF INDIA Vs. COLLECTOR OF CUSTOMS AND	April 20, 1983
FORBES FORBES CAMPBELL AND CO. Vs. COLLECTOR OF CUSTOMS	June 27, 1983
G RAMDOSS Vs. COLLECTOR OF CENTRAL EXCISE	November 16, 1983
G.D. INDUSTRIAL ENGINEERS Vs. COLLECTOR OF CUSTOMS AND CENTRAL	July 7, 1983
GAEKWAR MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 17, 1983
GANESH METAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE	October 13, 1983
GANESHDAS KAYAN AND SONS TEXTILES Vs. COLLECTOR OF CENTRAL EXCISE	August 18, 1983
GANGA SPINNING AND WEAVING MILLS Vs. COLLECTOR OF CENTRAL EXCISE	May 13, 1983
GENERAL INDUSTRIAL SOCIETY LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 1, 1983
GENERAL MANAGER (STORES), Vs. COLLECTOR OF CUSTOMS	July 1, 1983
GENERAL MANAGER, Vs. COLLECTOR OF CUSTOMS	August 24, 1983
GENERAL MANAGER, CENTRAL RLY. Vs. COLLECTOR OF CUSTOMS	May 10, 1983
GENERAL MANAGER, ORDNANCE Vs. COLLECTOR OF CUSTOMS	May 16, 1983
GOLDEN PAPER UDYOG (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 25, 1983
GOPAL DASS JAGAT RAM PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 11, 1983
GORDON WOODROFFE AND CO. (MADRAS) Vs. COLLECTOR OF CUSTOMS	September 19, 1983
GOUR CHANDRA SAHA Vs. COLLECTOR OF CUSTOMS	May 9, 1983
GOVERNMENT CERAMIC SERVICE Vs. COLLECTOR OF CENTRAL EXCISE	May 17, 1983
GROVE PRODUCTS (FAR EAST) LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 11, 1983
GUJARAT DYETEX INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	October 13, 1983
GUJARAT MACHINERY MANUFACTURES Vs. COLLECTOR OF CENTRAL EXCISE	June 10, 1983
GUJARAT RECLAIM AND RUBBER Vs. COLLECTOR OF CENTRAL EXCISE AND	September 27, 1983
GWALIOR RAYON SILK MFG. (WVG.) CO. Vs. COLLECTOR OF CUSTOMS	August 17, 1983
H.A.I. Vs. COLLECTOR OF CUSTOMS	July 25, 1983
HANSRAJ JEEVANDAS Vs. COLLECTOR OF CENTRAL EXCISE	September 27, 1983
HARRISONS AND CROSSFIELD (INDIA) Vs. COLLECTOR OF CENTRAL EXCISE	April 30, 1983
HICO PRODUCTS LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 13, 1983
HIND CEMENT PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE	August 16, 1983
HINDUSTAN AERONAUTICS LTD Vs. COLLECTOR OF CUSTOMS	July 25, 1983
HINDUSTAN AERONAUTICS LTD Vs. COLLECTOR OF CUSTOMS	July 21, 1983
HINDUSTAN AERONAUTICS LTD Vs. COLLECTOR OF CUSTOMS	June 17, 1983
HINDUSTAN ALUMINIUM CORPORATION LTD Vs. COLLECTOR OF CUSTOMS	December 28, 1983
HINDUSTAN INSECTICIDES LTD Vs. COLLECTOR OF CENTRAL EXCISE	November 3, 1983
HINDUSTAN LEVER LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 7, 1983
HINDUSTAN MACHINE TOOLS LTD Vs. COLLECTOR OF CUSTOMS	November 11, 1983
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CUSTOMS	September 22, 1983
HINDUSTAN MOTORS LTD Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	December 28, 1983
HINDUSTAN PETROLEUM CORPORATION Vs. THE COLLECTOR OF CENTRAL EXCISE	September 2, 1983
HINDUSTAN PETROLEUM CORPORATION Vs. COLLECTOR OF C. EXCISE	May 21, 1983
HINDUSTAN PETROLEUM CORPORATION LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	July 8, 1983
HINDUSTAN PETROLEUM LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	July 5, 1983
HIRACHAND KANTILAL AND CO. AND Vs. GOLD CONTROL ADMINISTRATOR AND	May 31, 1983
HOECHST PHARMACEUTICALS LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 8, 1983
HYDERABAD ALLWYN LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	October 1, 1983
I.O.C. LTD Vs. COLLECTOR OF CUSTOMS	June 29, 1983
INDIAN AIRLINES Vs. COLLECTOR OF CUSTOMS	September 14, 1983
INDIAN ALUMINIUM CABLES LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 18, 1983
INDIAN ALUMINIUM CO LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 6, 1983
INDIAN ALUMINIUM CO. LTD Vs. COLLECTOR OF CUSTOMS	April 27, 1983
INDIAN DYESTUFF INDUSTRIES LIMITED Vs. COLLECTOR OF CUSTOMS	May 21, 1983
INDIAN IRON AND STEEL CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 25, 1983
INDIAN IRON AND STEEL CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 6, 1983
INDIAN OIL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE	September 14, 1983
INDIAN OIL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE	May 27, 1983
INDIAN OIL CORPORATION LTD Vs. COLLECTOR OF C EX AND CUSTOMS	June 3, 1983
INDIAN OIL CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 2, 1983
INDIAN OIL CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 5, 1983
INDIAN OIL CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 6, 1983
INDIAN OIL CORPORATION LTD HALDIA REFINERY Vs. COLLECTOR OF CENTRAL EXCISE	May 3, 1983
INDIAN PLASTICS AND CHEMICALS Vs. COLLECTOR OF C. EX.	August 18, 1983
INDIAN PLYWOOD MANUFACTURING CO. Vs. COLLECTOR OF CENTAL EXCISE	May 24, 1983
INDIAN STEEL ROLLING MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 24, 1983
INDIAN TELEPHONE INDUSTRIES Vs. COLLECTOR OF CUSTOMS	August 5, 1983
INDIAN TELEPHONE INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS	September 1, 1983
INDIAN TELEPHONE INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS	February 25, 1983
INDIAN TELEPHONE INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS	June 17, 1983
INDIAN TELEPHONE INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS	April 20, 1983
INDU BHUSHAN KUMAR Vs. COLLECTOR OF CUSTOMS	May 11, 1983
INSTRUMENTATION LTD Vs. COLLECTOR OF CUSTOMS	July 27, 1983
INTERNATIONAL CLEARING AND Vs. COLLECTOR OF CUSTOMS	February 1, 1983
INTERNATIONAL CLEARING AND SHIPPING AGENCY Vs. COLLECTOR OF CUSTOMS	April 16, 1983
INTERNATIONAL CLEARING AND SHIPPING AGENCY Vs. COLLECTOR OF CUSTOMS	March 10, 1983
INTERNATIONAL CONVEYORS LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 27, 1983
INTERNATIONAL CONVEYORS LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 21, 1983
INTERNATIONAL MINELMEGH P. LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 8, 1983
J.K. DEVI AND SONS Vs. GOLD CONTROL ADMINISTRATOR	July 20, 1983
J.K. EXPORT INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	August 17, 1983
J.L. MORISON, SON AND JONES Vs. COLLECTOR OF CENTRAL EXCISE	November 2, 1983
J.M. BAXI AND CO. Vs. COLLECTOR OF CUSTOMS	September 9, 1983
JAIN SILK TRADERS Vs. COLLECTOR OF CUSTOMS	May 4, 1983
JASMINE MILLS PVT. LTD Vs. THE COLLECTOR OF CENTRAL EXCISE	May 19, 1983
JAY INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	October 17, 1983
JUGGILAL KAMLAPAT COTTON Vs. COLLECTOR OF CENTRAL EXCISE	August 3, 1983
JYOTI INDUSTRIAL CLOTH MFG. CO. Vs. COLLECTOR OF CENTRAL EXCISE	June 6, 1983
JYOTI LIMITED Vs. COLLECTOR OF CUSTOMS	April 30, 1983
K.S. DIESELS LTD Vs. COLLECTOR OF CUSTOMS	July 29, 1983
KABIRUDDIN KASSAMALI OMANI AND Vs. COLLECTOR OF CUSTOMS	October 12, 1983
KALLATRA MAHIN Vs. COLLECTOR OF CENTRAL EXCISE	November 29, 1983
KAMARHALTY CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 13, 1983
KANAJEE JUHARMAL Vs. COLLECTOR OF CUSTOMS	October 27, 1983
KANAYALAL BHAGNANI Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	September 15, 1983
KANTILAL NANALAL KANSARA Vs. THE GOLD CONTROL ADMINISTRATOR	June 20, 1983
KASHYAP ENGINEERING AND METALLURGICAL P LTD Vs. COLLECTOR OF CUSTOMS	May 28, 1983
KAURALAL MADANLAL AND SONS Vs. COLLECTOR OF CUSTOMS AND C.E.	May 10, 1983
KESHORAIPATAN SAHAKARI SUGAR Vs. COLLECTOR OF CENTRAL EXCISE	May 13, 1983
KHADER KNITTING COMPANY Vs. COLLECTOR OF CENTRAL EXCISE	August 16, 1983
KHAITAN TIBREWALA ELECTRICALS P LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 29, 1983
KIRAN PRODUCTS Vs. COLLECTOR OF CUSTOMS	November 9, 1983
KIRLOSKAR BROTHERS LTD Vs. COLLECTOR OF CUSTOMS	May 10, 1983
KIRLOSKAR BROTHERS LTD Vs. COLLECTOR OF CUSTOMS	May 4, 1983
KIRLOSKAR ELECTRIC CO. LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 12, 1983
KIRTILAL GAGALDAS SHAH Vs. COLLECTOR OF CUSTOMS	June 8, 1983
KOLHAPUR STEEL LTD Vs. COLLECTOR OF CENTRAL EXCISE	June 25, 1983
KOSAR MINING AND POLISHING INDUSTRIES CO Vs. COLLECTOR OF CUSTOMS	February 28, 1983
KRISHNA SAHAKARI SAKHAR KARKHANA Vs. COLLECTOR OF CENTRAL EXCISE	June 23, 1983
KRISHNA WIRE INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	May 6, 1983
LABORATORIES VIFOR (INDIA) Vs. THE COLLECTOR OF CUSTOMS	May 13, 1983
LAKHANPAL NATIONAL LTD Vs. COLLECTOR OF CUSTOMS	May 13, 1983
LAKSHMI K. BHATIA Vs. COLLECTOR OF CUSTOMS	June 2, 1983
LILAWATI CHHAWAGHHARIA AND Vs. COLLECTOR OF CENTRAL EXCISE AND	July 6, 1983
LUBRI-CHEM INDUSTRIES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 2, 1983
M ELIAS PVT LTD Vs. COLLECTOR OF CUSTOMS	April 27, 1983
MACHINE PRODUCTS (I) PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 22, 1983
MACKINNON FORWARDING SERVICE Vs. COLLECTOR OF CUSTOMS	May 16, 1983
MACKINNON MACKENZIE AND CO. LTD Vs. COLLECTOR OF CUSTOMS	June 15, 1983
MADRAS PETRO CHEM LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 2, 1983
MADRAS RUBBER FACTORY Vs. COLLECTOR OF CENTRAL EXCISE	May 27, 1983
MADRAS RUBBER FACTORY LTD Vs. COLLECTOR OF CUSTOMS	July 26, 1983
MADRAS RUBBER FACTORY LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 30, 1983
MADRAS RUBBER FACTORY LTD Vs. COLLECTOR OF CUSTOMS	September 9, 1983
MAHABIR JUTE MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 31, 1983
MAHAKALI PLASTIC WEAVE PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 6, 1983
MAHINDRA AND MAHINDRA LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 8, 1983
MAHINDRA AND MAHINDRA LTD Vs. COLLECTOR OF CENTRAL EXCISE	April 21, 1983
MAY AND BAKER (INDIA) LTD Vs. COLLECTOR OF CUSTOMS	September 8, 1983
MEASUREALL ENGG. CO. (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 30, 1983
MEENA JEWELLERY Vs. COLLECTOR OF CENTRAL EXCISE	June 3, 1983
METAL EXTRUDERS (I) PVT. LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	September 23, 1983
MIHIR TEXTILES LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 2, 1983
MILAK BROTHERS Vs. COLLECTOR OF CUSTOMS	June 6, 1983
MILES INDIA LTD Vs. COLLECTOR OF CUSTOMS	August 17, 1983
MINERAL AND METALS TRADING Vs. COLLECTOR OF CUSTOMS	November 1, 1983
MOHAN JUTE BAGS MANUFACTURING CO Vs. COLLECTOR OF CENTRAL EXCISE	December 28, 1983
MOTOR INDUSTRIES CO. LTD Vs. COLLECTOR OF CUSTOMS	April 19, 1983
NAT STEEL EQUIPMENT PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 24, 1983
NATIONAL CO OPERATIVE SUGAR MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	March 10, 1983
NATIONAL ENGG. INDUSTRIES LTD Vs. COLLECTOR OF CUSTOMS	July 28, 1983
NATIONAL ENGINEERING INDUSTRIES Vs. COLLECTOR OF CUSTOMS	October 17, 1983
NATIONAL FERTILIZERS LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 15, 1983
NATIONAL MECHANICAL WORKS Vs. COLLECTOR OF CENTRAL EXCISE	August 6, 1983
NATIONAL RAYON CORPORATION LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 11, 1983
NATIONAL TEXTILE CORPORATION Vs. COLLECTOR OF CUSTOMS	April 18, 1983
NAV BHARAT CORPORATION Vs. COLLECTOR OF CUSTOMS	May 20, 1983
NAV BHARAT ENTERPRISES (P) LTD Vs. COLLECTOR OF CUSTOMS	May 24, 1983
NAVIN CHEMICALS MANUFACTURING Vs. COLLECTOR OF CUSTOMS	June 13, 1983
NEELAMALAI TEA/COFFEE ESTATES Vs. COLLECTOR OF CENTRAL EXCISE	August 4, 1983
NEHAL INTERNATIONAL Vs. COLLECTOR OF CUSTOMS	September 2, 1983
NELLIMARALA JUTE MILLS CO. LTD Vs. COLLECTOR OF CUSTOMS	September 26, 1983
NEW INDIA MARITIME AGENCIES P LIMITED Vs. COLLECTOR OF CUSTOMS	July 7, 1983
NEW JATIAGA VALLEY TEA ESTATES LTD Vs. COLLECTOR OF CENTRAL EXCISE	June 6, 1983
NEYVELI LIGNITE CORPORATION LTD Vs. COLLECTOR OF CUSTOMS	February 28, 1983
NIZAM SUGAR FACTORY LTD Vs. COLLECTOR OF CENTRAL EXCISE	June 28, 1983
NUCHEM PLASTICS LTD Vs. COLLECTOR OF C. EX.	September 20, 1983
O.E.N. (INDIA) LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL	August 30, 1983
OLEMBIC GLASS INDUSTRIES Vs. COLLECTOR OF CUSTOMS	July 2, 1983
OPERATION RESEARCH GROUP Vs. COLLECTOR OF CUSTOMS	June 2, 1983
ORDNANCE FACTORY THROUGH Vs. COLLECTOR OF CUSTOMS	May 16, 1983
ORISSA CONSTRUCTION CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE	June 10, 1983
OSWAL WOOLLEN MILLS LTD Vs. COLLECTOR OF CUSTOMS	April 15, 1983
OVERSEAS TRADING CO. A/C BANK NOTE Vs. COLLECTOR OF CUSTOMS	April 28, 1983
OVERSEAS TRADING CO. A/C HARYANA Vs. COLLECTOR OF CUSTOMS	May 12, 1983
PANKAJ DIAL INDUSTRIES Vs. COLLECTOR OF CUSTOMS AND CENTRAL	May 17, 1983
PARESH PRODUCTS Vs. COLLECTOR OF CUSTOMS	July 2, 1983
PARKE DAVIS (INDIA) LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 5, 1983
PAROS ELECTRONICS (P) LTD Vs. COLLECTOR OF CUSTOMS	July 8, 1983
PATEL IMPEX PVT. LTD Vs. COLLECTOR OF CUSTOMS	November 7, 1983
PFIZER LIMITED Vs. COLLECTOR OF CUSTOMS	May 18, 1983
PHOENIX CHEMICAL WORKS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 18, 1983
PHOSPHATE COMPANY LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 16, 1983
PHOTOPHONE LTD Vs. COLLECTOR OF CUSTOMS	September 23, 1983
PIR NACSHAHMIYA SUFISHAH BUKHARI Vs. THE ADDITIONAL COLLECTOR OF	May 6, 1983
PIYA PHARMACEUTICAL WORKS Vs. COLLECTOR OF CENTRAL EXCISE	August 17, 1983
PLASTIC POWDERS (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 30, 1983
POONAM TRADING CO. Vs. COLLECTOR OF CENTRAL EXCISE	August 18, 1983
PRATIVA RANI SAMANTA Vs. COLLECTOR OF CENTRAL EXCISE	September 19, 1983
PRECISION FASTENERS LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 17, 1983
PREMIER TYRES LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	June 28, 1983
PRESTIGE COOPS PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 15, 1983
PUREWALL AND ASSOCIATES LTD Vs. COLLECTOR OF CUSTOMS	October 24, 1983
RACHEL OOMMEN Vs. COLLECTOR OF CUSTOMS AND C EX	June 25, 1983
RAINBOW INDUSTRIES PVT. LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 13, 1983
RAJ INDUSTRIES Vs. COLLECTOR OF CUSTOMS	August 4, 1983
RAJ SULPHUR SUGAR INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	August 4, 1983
RAJASTHAN VANASPATI PRODUCTS Vs. COLLECTOR OF CENTRAL EXCISE	April 30, 1983
RALLIS INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 20, 1983
RAM WADHAYA Vs. COLLECTOR OF CENTRAL EXCISE	November 10, 1983
RAYALASEEMA CABLE CORPN. Vs. COLLECTOR OF CENTRAL EXCISE	August 3, 1983
REICHHOLD CHEMICALS INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 15, 1983
REKHA INDUSTRIES Vs. CENTRAL BOARD OF EXCISE AND	April 29, 1983
S. KUMAR Vs. COLLECTOR OF CENTRAL EXCISE AND	July 1, 1983
S.K. INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	November 7, 1983
SABARI STARCH Vs. COLLECTOR OF CENTRAL EXCISE	May 11, 1983
SAURASHTRA CHEMICALS Vs. COLLECTOR OF CUSTOMS	April 28, 1983
SAWANT FISHERIES PVT. LTD Vs. COLLECTOR OF CUSTOMS	September 5, 1983
SAYEE INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	August 10, 1983
SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS	June 10, 1983
SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS	June 1, 1983
SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS	June 2, 1983
SEARLE INDIA LTD Vs. THE COLLECTOR OF CENTRAL EXCISE	August 25, 1983
SENAPATHY WHITELEY LTD Vs. COLLECTOR OF CENTRAL EXCISE	May 11, 1983
SH. PARGAN SINGH Vs. COLLECTOR OF CUSTOMS AND CENTRAL	May 10, 1983
SHAH SCIENTIFIC (INDIA) Vs. COLLECTOR OF CUSTOMS	April 18, 1983
SHAIK MOHAMED ROWTHER SHIPPING Vs. COLLECTOR OF CUSTOMS	May 9, 1983
SHAIK MOHAMED ROWTHER SHIPPING AND AGENCIES PRIVATE LTD Vs. COLLECTOR OF CUSTOMS	April 29, 1983
SHALIMAR WIRES AND INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	November 1, 1983
SHAPARIA DOCK AND STEEL CO. PVT. Vs. COLLECTOR OF CENTRAL EXCISE	July 5, 1983
SHELLYA INDUSTRIES Vs. COLLECTOR OF CENTRAL EXCISE	July 11, 1983
SHIPPING CORPN OF INDIA LTD Vs. COLLECTOR OF CUSTOMS	May 23, 1983
SHIPPING CORPORATION OF INDIA LTD Vs. COLLCTOR OF CUSTOMS	December 28, 1983
SHIPPING CORPORATION OF INDIA LTD Vs. COLLECTOR OF CUSTOMS	June 9, 1983
SHREE SHEW SAKTI OIL MILLS LTD Vs. COLLECTOR OF CUSTOMS	August 19, 1983
SHREE UNA TALUKA KHEDUT SAHAKARI Vs. COLLECTOR OF CENTRAL EXCISE	August 22, 1983
SHRI JIWAN LAL Vs. COLLECTOR OF CUSTOMS AND C.E.	May 28, 1983
SHRI NARESH A. TEJWANI AND SHRI Vs. THE COLLECTOR OF CUSTOMS	June 16, 1983
SHRI NATHULAL RAMKISHAN SARAF Vs. COLLECTOR OF CENTRAL EXCISE	April 19, 1983
SHRI RAJABALI HUSSAIN MERCHANT Vs. GOLD CONTROL ADMINISTRATOR	June 27, 1983
SHRI RAM PRASAD Vs. GOLD CONTROL ADMINISTRATOR	September 2, 1983
SHRI TALAB NOORMAMAD JUNEJA Vs. ADDITIONAL COLLECTOR OF CUSTOMS	May 3, 1983
SHRI V.C. BHALLA Vs. COLLECTOR OF CUSTOMS	August 23, 1983
SHRIRAM RAYONS Vs. COLLECTOR OF CUSTOMS	May 27, 1983
SIRPUR PAPER MILLS LTD Vs. COLLECTOR OF CUSTOMS	May 23, 1983
SIRPUR PAPER MILLS LTD Vs. COLLECTOR OF CUSTOMS	August 4, 1983
SIVASANKARAN CHETTIAR Vs. COLLECTOR OF CENTRAL EXCISE	March 2, 1983
SOMANY PILKINGTONS LTD Vs. COLLECTOR OF CUSTOMS	July 23, 1983
SOUTH INDIA CARBONIC GAS Vs. COLLECTOR OF CENTRAL EXCISE	October 11, 1983
SOUTH INDIA CORPORATION AGENCIES PVT LTD Vs. COLLECTOR OF CUSTOMS	June 2, 1983
SPENCER AND COMPANY LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	May 18, 1983
SPINNING ACCESSORIES (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 30, 1983
SRI RAMA VILAS SERVICE LTD Vs. COLLECTOR OF CUSTOMS	May 4, 1983
SRI RAMDAS MOTOR TRANSPORT LTD Vs. COLLECTOR OF CENTRAL EXCISE	September 15, 1983
SRIRAM PISTONS AND RINGS LTD Vs. COLLECTOR OF CENTRAL EXCISE	June 14, 1983
STAR TEXTILE ENGG. WORKS LTD Vs. COLLECTOR OF CUSTOMS	July 6, 1983
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 3, 1983
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS	September 13, 1983
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS	September 1, 1983
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS	May 3, 1983
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS	December 29, 1983
STEEL AUTHORITY OF INDIA LTD Vs. COLLECTOR OF CUSTOMS	December 28, 1983
SUDESH RATTAN MAHAJAN Vs. COLLECTOR OF CUSTOMS AND CENTRAL	September 30, 1983
SUN EXPORT CORPORATION Vs. COLLECTOR OF CUSTOMS	April 29, 1983
SUNIL KUMAR GHOSH Vs. COLLECTOR OF CENTRAL EXCISE AND CUSTOMS	May 30, 1983
SURAT COTTON SPINNING AND WEAVING Vs. COLLECTOR OF CENTRAL EXCISE	June 13, 1983
SURAT COTTON SPNG. AND WEAG. MILLS Vs. COLLECTOR OF C.EX.	September 19, 1983
SUSAN INDCOM Vs. COLLECTOR OF CENTRAL EXCISE	March 30, 1983
SWADESHI MILLS CO. LTD Vs. COLLECTOR OF CUSTOMS	June 30, 1983
SWASTICK LAMNART INDUSTRIES PVT. Vs. COLLECTOR OF CUSTOMS AND CENTRAL	July 26, 1983
T.G. MERCHANT AND COMPANY Vs. COLLECTOR OF CUSTOMS	September 24, 1983
TATA ENGG. AND LOCOMOTIVE CO. LTD Vs. COLLECTOR OF CUSTOMS	May 27, 1983
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. COLLR OF CUSTOMS	March 23, 1983
TATA IRON AND STEEL CO. LTD Vs. COLLECTOR OF CUSTOMS	May 23, 1983
TATA OIL MILLS LIMITED Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE	July 6, 1983
TESTEELS LTD Vs. COLLECTOR OF CUSTOMS AND CENTRAL	July 18, 1983
THE COLLECTOR OF CENTRAL EXCISE Vs. HEALER (INDIA) LABORATORIES	June 13, 1983
THE COMDT. EMBARKATION H. Q. Vs. COLLECTOR OF CUSTOMS	June 25, 1983
THE SIRPUR PAPER MILLS LTD Vs. COLLECTOR OF CENTRAL EXCISE	July 1, 1983
TINPLATE CO. OF INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE	August 3, 1983
TOSHIBA ANAND BATTERIES LTD Vs. COLLECTOR OF CUSTOMS	July 6, 1983
TOSHIBA ANAND BATTERIES LTD Vs. COLLECTOR OF CUSTOMS	October 13, 1983
UNICHEM LABORATORIES LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 4, 1983
UNION CARBIDE INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE	October 4, 1983
UNION CARBIDE INDIA LTD Vs. COLLECTOR OF CUSTOMS	December 31, 1983
UNION CARBIDE INDIA LTD Vs. COLLECTOR OF CENTRAL EXCISE	February 24, 1983
UNION CARBIDE INDIA LTD Vs. COLLECTOR OF CUSTOMS	July 30, 1983
UNITED ELECTRICAL INDUSTRIES Vs. COLLECTOR OF CUSTOMS	May 13, 1983
UNIVERSAL FUSED QUARTZ AND ALLIED Vs. COLLECTOR OF CENTRAL EXCISE	July 15, 1983
VAZ FORWARDING PVT. LTD Vs. COLLECTOR OF CUSTOMS	May 11, 1983
VAZ FORWARDING PVT. LTD Vs. COLLECTOR OF CUSTOMS	August 24, 1983
VAZIR SULTAN TOBACCO CO LTD Vs. COLLECTOR OF CENTRAL EXCISE	June 29, 1983
VEG OILS LTD Vs. COLLECTOR OF CENTRAL EXCISE	April 29, 1983
VENKATESWARA STEELS (P) LTD Vs. COLLECTOR OF CENTRAL EXCISE	April 29, 1983
VIKRANT TYRES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE	June 29, 1983
VISVESVARAYA IRON AND STEEL LIMITED Vs. COLLR OF CUSTOMS	July 15, 1983
WARNER HINDUSTAN LTD Vs. COLLECTOR OF CENTRAL EXCISE	November 24, 1983

Year 1983 of CUSTOMS EXCISE AND GOLD(CONTROL) APPELLATE TRIBUNAL

List of Cases

QUick Links

Get in Touch

Email

Contact Numbers

Address