| Case Title | Date |
|---|---|
| BHOR INDUSTRIES LTD Vs. COLLECTOR OF CENTRAL EXCISE | December 16, 1982 |
| COLLECTOR OF CENTRAL EXCISE Vs. NU WOOD PRIVATE LTD | April 11, 1982 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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