| Case Title | Date |
|---|---|
| IN RE : HINDUSTAN LEVER LTD Vs. STATE | May 7, 1979 |
| KINNISON JUTE MILLS CO LTD Vs. COLLECTOR OF CENTRAL EXCISE | March 20, 1979 |
| SAURASHTRA CHEMICALS Vs. COLLECTOR OF CENTRAL EXCISE | June 13, 1979 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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