| Case Title | Date |
|---|---|
| GOUR CHANDRA DAS Vs. DY COLLECTOR OF CENTRAL EXCISE | September 21, 1978 |
| INSTRUMENTATION LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE | July 10, 1978 |
| RAYALA CORPORATION P LTD Vs. STATE | December 7, 1978 |
| SUJATHA TEXTILE MILLS Vs. ASST COLLECTOR OF CENTRAL EXCISE | January 23, 1978 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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