| Case Title | Date |
|---|---|
| BIRLA SUN LIFE INSURANCE COMPANY LIMITED AND ORS. Vs. HARMESH SINGH | April 6, 2015 |
| COCA-COLA INDIA PVT. LTD. AND ORS. Vs. RAJ JACOB AND ORS. | September 7, 2015 |
| NEW GENERATION REAL ESTATE PRIVATE LIMITED Vs. M.K. JINSI | May 26, 2015 |
| PRABH DYAL WADHWA Vs. KOTAK MAHINDRA OLD MUTUAL LIFE INSURANCE LTD. AND ORS. | December 11, 2015 |
| SHASHI KANTA SHARMA Vs. EMAAR MGF LAND LIMITED AND ORS. | January 6, 2015 |
| STAE Vs. NEW INDIA ASSURANCE COMPANY LIMITED | May 1, 2015 |
| SUBHASH CHANDER VERMA Vs. REGIONAL MANAGER, RAKSHA TPA PVT. LTD. AND ORS. | April 6, 2015 |
| VALECHA AGRI-VENTURE Vs. NEW INDIA ASSURANCE COMPANY LTD. | January 9, 2015 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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