| Case Title | Date |
|---|---|
| ANIL KUMAR Vs. UNIVERSAL COOPERATIVE HOUSE BUILDING FIRST SOCIETY LTD. | July 14, 2014 |
| BNAL PREFABS PVT. LTD. Vs. PUMA REALTORS PVT. LTD. | June 17, 2014 |
| HARPREET KAUR Vs. HEALTHYWAY IMMIGRATION CONSULTANTS PRIVATE LIMITED | February 11, 2014 |
| ICICI BANK LIMITED Vs. SANDEEP SHARDA | January 22, 2014 |
| PRABH DAYAL WADHWA Vs. AEGON RELIGARE LIFE INSURANCE CO. LTD. | March 3, 2014 |
| RAJESH GUPTA Vs. CHANDIGARH OVERSEAS PRIVATE LIMITED | January 2, 2014 |
| RAJESH RANA Vs. U.K. HOMES PVT. LTD. AND ORS. | December 11, 2014 |
| SATISH GOEL Vs. NATIONAL INSURANCE COMPANY LTD. | January 3, 2014 |
| SURINDER KUMAR MITTAL Vs. STATE OF HARYANA | March 3, 2014 |
| SURINDER KUMAR SINGAL Vs. AVIVA LIFE INSURANCE CO. INDIA PVT. LTD. | June 19, 2014 |
| UPPER INDIA CARRIERS Vs. NEW INDIA ASSURANCE CO. LTD. | February 11, 2014 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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