| Case Title | Date |
|---|---|
| BHARAT EARTH MOVERS LTD. Vs. COMMR. OF C. EX., CUS. & S.T. | February 10, 2015 |
| CHAITANYA CONSTRUCTIONS Vs. C.C.E. & S.T. | February 2, 2015 |
| COMMR. OF CUS C. EX. & S.T. Vs. KUSALAVA FINANCE LTD. | January 30, 2015 |
| ELIXIR MET FORM PVT. LTD. Vs. COMMR. OF CUS C. EX. & S.T. | February 2, 2015 |
| HINDALCO INDUSTRIES LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS AND SERVICE TAX | January 22, 2015 |
| LARSEN & TOUBRO LTD. Vs. COMMR. OF CUS. & C. EX. | February 3, 2015 |
| LOTUS SHIPPING LTD. Vs. COMMISSIONER OF C. EX., CUS. & S. TAX | February 2, 2015 |
| SRI VENKATESWARA DEVELOPERS Vs. COMMISSIONER OF S.T. | February 20, 2015 |
| UNIVERSAL AIR PRODUCTS PVT. LTD. Vs. C.C.E., S.T. & CUS. | January 23, 2015 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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