| Case Title | Date |
|---|---|
| CMC LTD. Vs. COMMR. OF CUS., C. EX. & S.T. (APPEALS-II) | October 21, 2013 |
| COMMISSIONER OF CENTRAL EXCISE & S.T. Vs. GIMPEX LTD. | November 22, 2013 |
| JODHANI PAPERS LTD. Vs. COMMISSIONER OF C. EX. | October 9, 2013 |
| LAKSHMI CONSTRUCTIONS Vs. COMMISSIONER OF C. EX. | September 24, 2013 |
| NARAYANA COACHING CENTRE Vs. COMMISSIONER OF C. EX. | June 6, 2013 |
| NOVOZYMES SOUTH ASIA PRIVATE LTD. Vs. COMMISSIONER OF CENTRAL EXCISE | December 3, 2013 |
| NUWARE SYSTEMS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX | September 5, 2013 |
| TNT INDIA LIMITED Vs. THE COMMISSIONER OF SERVICE TAX | July 25, 2013 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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