|
ALCATEL LUCENT INDIA LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE BANGALORE
|
March 16, 2012 |
|
BANSAL PRECISION FORGE LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE BANGALORE-II DIVISION, BANGALORE
|
January 20, 2012 |
|
BHARTI AIRTEL LTD. Vs. COMMISSIONER OF CUSTOMS, BANGALORE
|
June 7, 2012 |
|
CCE, BANGALORE Vs. M/S SSGA INVESTMENT RESEARCH SERVICES PVT. LTD.
|
July 9, 2012 |
|
COMMISSIONER OF C. EX., BANGALORE Vs. MAVENIR SYSTEMS PVT. LTD.
|
February 8, 2012 |
|
COMMISSIONER OF CENTRAL EXCISE MANGALORE Vs. M/S. ANSAL GRANICOM (P) LTD. (PRESENTLY M/S. SANWA DIAMOND TOOLS (P) LTD., MADDUR.)
|
March 12, 2012 |
|
COMMISSIONER OF SERVICE TAX SERVICE TAX COMMISSIONERATE BANGALORE Vs. M/S. QUALITY ENGINEERING & SERVICE TECHNOLOGIES (PVT.) LTD.
|
January 24, 2012 |
|
COMMR. OF CUS. & C. EX., HYDERABAD Vs. VISHWANATHAM PALURU
|
June 1, 2012 |
|
DR. REDDYS LABORATORIES LTD. Vs. COMMISSIONER OF CUS., HYDERABAD
|
March 19, 2012 |
|
GIMPEX LTD. Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
June 6, 2012 |
|
HYDERABAD COMMISSIONER OF CUSTOMS Vs. M/S. AXION ENERGY CONVERSION PVT. LTD.
|
February 8, 2012 |
|
IMPERIAL GRANITES PVT. LTD. Vs. COMMISSIONER OF C. EX. , GUNTUR
|
February 10, 2012 |
|
LARSEN & TOUBRO LTD. Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
|
February 7, 2012 |
|
M/S BILASRAIKA SONGE INDIA IRON PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, HYDERABAD
|
January 10, 2012 |
|
M/S GENNEX LABORATORIES LTD Vs. COMMISSIONER OF CUSTOMS, HYDERABAD
|
February 21, 2012 |
|
M/S KIRLOSKAR BATTERIES PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
|
February 28, 2012 |
|
M/S. AKZO NOBEL COATINGS (INDIA) LTD. Vs. CCE, BANGALORE
|
November 22, 2012 |
|
M/S. BALAJI STEEL ROLLING MILLS PVT. LTD. Vs. COMMISSIONER OF CUSTOMS HYDERABAD
|
February 24, 2012 |
|
M/S. CAUVERY IRON & STEEL (INDIA) LTD. Vs. CCE, HYDERABAD
|
November 27, 2012 |
|
M/S. CLASSIC MUSHROOMS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE & CUSTOMS VISAKHAPATNAM-I COMMISSIONERATE VISAKHAPATNAM
|
February 9, 2012 |
|
M/S. CREST CAM CNC SYSTEMS Vs. CCE, BANGALORE
|
November 22, 2012 |
|
M/S. EXEL RUBBER LIMITED Vs. THE COMMISSIONER OF CENTRAL EXCISE HYDERABAD-I COMMISSIONERATE HYDERABAD
|
February 29, 2012 |
|
M/S. GTS ALLOYS (P) LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE BANGALORE-I COMMISSIONERATE BANGALORE
|
January 20, 2012 |
|
M/S. KARNATAKA METAL COMPANY, Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE & SERVICE TAX HYDERABAD-IV COMMISSIONERATE HYDERABAD
|
January 20, 2012 |
|
M/S. NAGARJUNA AGRICHEM LIMITED Vs. COMMISSIONER OF CENTRAL EXCISE, CUSTOMS & SERVICE TAX (APPEALS) VISAKHAPATNAM
|
January 13, 2012 |
|
M/S. RAJASHREE CEMENTS Vs. COMMISSIONER OF CENTRAL EXCISE, BELGAUM
|
July 19, 2012 |
|
M/S. RESIL CHEMICALS PRIVATE LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE BANGALORE COMMISSIONERATE-I BANGALORE
|
March 2, 2012 |
|
M/S. SADANA FOODS Vs. CCE, VISAKHAPATNAM
|
June 12, 2012 |
|
M/S. SANKHLA INDUSTRIES UNIT III Vs. THE COMMISSIONER OF CENTRAL EXCISEBANGALORE-III COMMISSIONERATE
|
January 2, 2012 |
|
M/S. SHAKTHI CABLES PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS & CENTRAL EXCISE HYDERABAD-I COMMISSIONERATE HYDERABAD
|
January 6, 2012 |
|
M/S. SKF SEALING SOLUTIONS PVT. LTD. Vs. COMMISSIONER OF CENTRAL EXCISE (APPEALS) BANGALORE
|
January 6, 2012 |
|
MADRAS CEMENTS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
May 29, 2012 |
|
THE COMMISSIONER OF CENTRAL EXCISE & CUSTOMS GUNTUR Vs. M/S. HEMADRI CEMENT LTD. (HCL) AND SHRI B. RAVINDRANATH, STORES OFFICE AND AUTHORIED SIGNATORY OF M/S. HCL
|
March 2, 2012 |
|
THE COMMISSIONER OF CENTRAL EXCISE BELGAUM Vs. M/S. SKYTECH ENGINEERING
|
October 25, 2012 |
|
THE COMMISSIONER OF CUSTOMS & CENTRAL EXCISE TIRUPATI Vs. M/S. THE INDIA CEMENTS LTD.
|
February 27, 2012 |
|
THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE VISAKHAPATNAM-II COMMISSIONERATE VISAKHAPATNAM Vs. M/S. ANAM ELECTRICAL MANUFACTURING CO.
|
January 13, 2012 |
|
THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX GUNTUR Vs. M/S. THE KRISHNA INDUSTRIAL & AGRICULTURAL EXHIBITION SOCIETY
|
October 25, 2012 |
LOGIN