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AL RIYAZ IMPLEX Vs. COMMISSIONER OF CUSTOMS
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January 13, 2011 |
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BANGALORE OXYGEN CO. PVT. LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE (APPEALS)
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March 18, 2011 |
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CHEMASIA INDUSTRIES LTD. Vs. COMMISSIONER OF CUSTOMS
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January 25, 2011 |
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COCHIN PORT TRUST Vs. COMMISSIONER OF CENTRAL EXCISE, COCHIN
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January 17, 2011 |
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COCHIN SHIPYARD LTD. Vs. COMMISSIONER OF CUSTOMS
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January 18, 2011 |
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COIR BOARD Vs. COMMISSIONER OF CENTRAL EXCISE
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February 22, 2011 |
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COMMISSIONER OF C. EX. Vs. TFL QUINN INDIA PVT. LTD.
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February 3, 2011 |
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COMMISSIONER OF CENTRAL EXCISE Vs. CITY LUBRICANTS (P) LTD.
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January 5, 2011 |
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COMMISSIONER OF CUSTOMS, BANGALORE Vs. GOKALDAS IMAGES (P) LTD.
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January 6, 2011 |
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COROMANDEL FERTILIZERS LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE
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February 3, 2011 |
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DAVANGERE SUGAR COMPANY Vs. COMMISSIONER OF C. EX.
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February 9, 2011 |
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DHL LEMUIR LOGISTICS PRIVATE LIMITED Vs. THE COMMISSIONER OF CUSTOMS
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March 14, 2011 |
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KUNNEL ENGINEERS AND CONTRACTORS PVT. LTD. Vs. C.C.E.
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January 18, 2011 |
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LION SECURITIES SERVICES Vs. COMMISSIONER OF SERVICE TAX
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February 25, 2011 |
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M/S SYNDICATE BANK Vs. COMMISSIONER OF CENTRAL EXCISE, BANGALORE
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November 1, 2011 |
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MAHABLA MANNUR Vs. COMMISSIONER OF CENTRAL EXCISE
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March 18, 2011 |
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MANALTHEERAM AYURVEDA HOSPITAL Vs. THE COMMISSIONER OF CENTRAL EXCISE
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April 18, 2011 |
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NSR MINERALS Vs. THE COMMISSIONER OF CUSTOMS, CENTRAL EXCISE AND SERVICE TAX
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March 28, 2011 |
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RAIN COMMODITIES LTD. Vs. COMMISSIONER OF C. EX.
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January 4, 2011 |
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ROLASTAR PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
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February 21, 2011 |
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SAP INDIA PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS
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April 25, 2011 |
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SHRI GANESH SHIPPING AGENCY Vs. COMMISSIONER OF CUS., BANGALORE
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April 20, 2011 |
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SKF TECHNOLOGIES (I) PVT. LTD. Vs. COMMR. OF C. EX., BANGALORE
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November 8, 2011 |
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SRI KANAKA DURGA CASTINGS (P) LTD. AND SHRI K. RAMESH Vs. THE COMMISSIONER OF CENTRAL EXCISE, SERVICE TAX AND CUSTOMS
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March 8, 2011 |
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THE COMMISSIONER OF CENTRAL EXCISE Vs. HYDERABAD CHEMICALS LTD.
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February 23, 2011 |
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THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS CALICUT COMMISSIONERATE Vs. KERALA CHEMICALS AND PROTEINS LTD.
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March 15, 2011 |
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TRACTORS AND FARM EQUIPMENTS LTD. Vs. COMMR. OF C. EX.
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March 8, 2011 |
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UTOPIA INDIA PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
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February 25, 2011 |
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