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3 G CONSULTANTS Vs. COMMISSIONER OF C. EX.
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June 14, 2010 |
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ABB LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND SERVICE TAX, LTU
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January 21, 2010 |
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AERO PRODUCTS Vs. COMMISSIONER OF SERVICE TAX, BANGALORE
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December 28, 2010 |
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ALLSEAS MARINE CONTRACTORS S.A. Vs. COMMISSIONER OF CUSTOMS
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February 4, 2010 |
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APOTEX PHARMACHEM INDIA P. LTD. Vs. COMMR. OF S.T.
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October 20, 2010 |
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ARYAVAIDYA PHARMACY (CBE) LTD. Vs. COMMISSIONER OF C. EX., CALICUT
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June 10, 2010 |
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BANGALORE VIHARA KENDRA Vs. THE COMMISSIONER OF CENTRAL EXCISE
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March 2, 2010 |
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BHARAT SANCHAR NIGAM LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE AND CUSTOMS
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February 10, 2010 |
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BHC AGRO (INDIA) PVT. LTD. Vs. COMMISSIONER OF C. EX.
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September 13, 2010 |
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BRAKES INDIA LTD. Vs. CCE
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January 22, 2010 |
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C.N. NAYAK Vs. CCE
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January 8, 2010 |
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CAUVERY TRAVEL LINKS Vs. COMMISSIONER OF SERVICE TAX
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April 16, 2010 |
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CENTRE FOR DEV. OF IMAGING TECH. Vs. C.C.E.
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April 12, 2010 |
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COIR BOARD Vs. COMMISSIONER OF C. EX., COCHIN
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September 13, 2010 |
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COMMISSIONER OF C. EX., BANGALORE Vs. INFOSYS BPO LTD.
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September 15, 2010 |
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COMMISSIONER OF C. EX., BANGALORE Vs. FOCUS MT INDIA PVT. LTD.
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July 1, 2010 |
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COMMISSIONER OF C. EX., HYDERABAD Vs. VIJAY LEASING COMPANY
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December 9, 2010 |
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COMMISSIONER OF SERVICE TAX Vs. MAHAVIR COCONUT INDUSTRIES
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February 24, 2010 |
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COMMR. OF C. EX. Vs. HYUNDAI MOTORS INDIA ENGINEERING
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June 14, 2010 |
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COMMR. OF C. EX. Vs. INDO WOOSUNG VACUUM CO. LTD.
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September 6, 2010 |
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DHAVAL CORPORATION Vs. COMMISSIONER OF SERVICE TAX
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December 24, 2010 |
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EENADU TELEVISION Vs. COMMR. OF C. EX. AND SERVICE TAX
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October 8, 2010 |
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GUARDWELL AND DETECTIVE SERVICES Vs. COMMISSIONER OF CENTRAL EXCISE
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June 14, 2010 |
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INDIAN INSTITUTE OF MANAGEMENT Vs. COMMR. OF C. EX., CUS. AND S.T.
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September 20, 2010 |
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KARNATAKA GOLF ASSOCIATION Vs. COMMR. OF SERVICE TAX
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October 4, 2010 |
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KARNATAKA RURAL INFRASTRUCTURE DEV. LTD. Vs. C.S.T.
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December 6, 2010 |
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KARNATAKA STATE BEVERAGES CORPORATION LTD. Vs. THE COMMISSIONER OF SERVICE TAX
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January 12, 2010 |
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KARNATAKA STATE TOURISM DEV. CORPN. LTD. Vs. C.S.T., BANGALORE
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June 16, 2010 |
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KAVERI AGRI CARE PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
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November 26, 2010 |
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KBACE TECH PVT. LTD. AND ORS. Vs. CCE/CST AND ORS.
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March 19, 2010 |
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KERALA STATE BEVERAGES (MFG. AND MKG.) CORPN. LTD. Vs. C.C.E.
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September 24, 2010 |
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KERALA STATE BEVERAGES (MFG. AND MKTG.) CORPN. Vs. C.C.E.
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October 1, 2010 |
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KPIT CUMMINS INFOSYSTEMS LTD. Vs. COMMISSIONER OF C. EX.
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October 7, 2010 |
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KRISHNA INDUS. & AGRICULTURAL EXHIBITION SOCIETY Vs. COMMR. OF C. EX., GUNTUR
|
October 8, 2010 |
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KUTTUKARAN TRADING VENTURES Vs. COMMISSIONER OF C. EX., COCHIN
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August 16, 2010 |
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L AND T KOMATSU LTD. Vs. COMMISSIONER OF C. EX.
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December 20, 2010 |
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LION SECURITY SERVICES Vs. COMMISSIONER OF C. EX.
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August 5, 2010 |
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MOHAN ENTERPRISES Vs. COMMR. OF C. EX.
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November 29, 2010 |
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MOHTISHAM COMPLEXES (P) LTD. Vs. COMMISSIONER OF C. EX., MANGALORE
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October 1, 2010 |
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MPHASIS LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
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November 10, 2010 |
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N.T. AUTOMOBILES Vs. COMMISSIONER OF C. EX., MANGALORE
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October 18, 2010 |
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NCS INDUSTRIES PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
|
November 8, 2010 |
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NIRMAN ASSOCIATES Vs. COMMISSIONER OF C. EX.
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August 17, 2010 |
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OMEGA SERVICES AND CONSULTANTS (P.) LTD. Vs. COMMISSIONER OF CENTRAL EXCISE
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June 4, 2010 |
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POPULAR VEHICLES AND SERVICES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
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February 1, 2010 |
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PRAVEEN ELECTRICAL WORKS Vs. COMMISSIONER OF C. EX.
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December 20, 2010 |
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PRAXAIR INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX., BANGALORE
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November 29, 2010 |
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PRICE WATERHOUSE Vs. COMMISSIONER OF SERVICE TAX
|
December 10, 2010 |
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RAJHARI CARRIER AND FINANCE PVT. LTD. Vs. COMMR. OF C. EX.
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July 9, 2010 |
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RNS INFRASTRUCTURE LTD. Vs. COMMISSIONER OF C. EX.
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December 9, 2010 |
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S.V.R. ELECTRICALS PVT. LTD. Vs. COMMISSIONER OF C. EX.
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December 3, 2010 |
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SAP INDIA PVT. LTD. Vs. COMMISSIONER OF C. EX.
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September 30, 2010 |
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SARITA STEEL AND INDUSTRIES LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE
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February 8, 2010 |
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SATYAM COMPUTER SERVICES LTD. Vs. COMMR. OF SERVICE TAX
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April 30, 2010 |
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SEMAC LTD. Vs. COMMISSIONER OF SERVICE TAX
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November 15, 2010 |
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SHARMA TRANSPORTS Vs. COMMISSIONER OF SERVICE TAX
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October 25, 2010 |
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SIRPUR PAPER MILLS LTD. Vs. COMMISSIONER OF S.T., HYDERABAD-I
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September 17, 2010 |
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SOBHA DEVELOPERS LTD. Vs. COMMISSIONER OF C. EX.
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July 12, 2010 |
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SRK CONSTRUCTIONS Vs. THE COMMISSIONER OF CENTRAL EXCISE
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January 18, 2010 |
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SUDHAKAR POLYMERS LTD. Vs. CCE
|
February 5, 2010 |
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THE COMMISSIONER OF CENTRAL EXCISE Vs. COSMO VISION
|
January 12, 2010 |
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TOYOTA KIRLOSKAR AUTO PARTS PVT. LTD. Vs. COMMR. OF C. EX.
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October 25, 2010 |
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UNITED TELECOMS LTD. Vs. COMMISSIONER OF SERVICE TAX, HYDERABAD
|
October 20, 2010 |
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VALSALA TRAVELS PVT. LTD. Vs. COMMISSIONER OF SERVICE TAX
|
January 18, 2010 |
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VARADHI ADVERTISERS PVT. LTD. Vs. CCE
|
September 6, 2010 |
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VIKAS ENTERPRISES Vs. COMMISSIONER OF C. EX., MYSORE
|
December 15, 2010 |
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WADPACK PVT. LTD. Vs. COMMISSIONER OF C. EX.
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July 1, 2010 |