| Case Title | Date |
|---|---|
| CC Vs. ANANDALAXMI MALLEBLES PVT. LTD. | September 7, 2007 |
| FLASH FORGE LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE | November 16, 2007 |
| ISCO TRACK SLEEPERS PVT. LTD. Vs. THE COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE | November 27, 2007 |
| ITW INDIA LTD. Vs. CC | September 7, 2007 |
| KEVEEYEM COMPANY SUPARIWALA (P) LTD. Vs. THE COMMISSIONER OF CUSTOMS (APPEALS) | August 29, 2007 |
| NEW TECHNO GRAPHICS Vs. THE ADDITIONAL COMMISSIONER OF CUSTOMS AND CENTRAL EXCISE | September 14, 2007 |
| SRI SARVARAYA SUGARS LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE | September 18, 2007 |
| SUBHASH PROJECTS AND MARKETING LTD. Vs. THE COMMISSIONER OF CUSTOMS | November 12, 2007 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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