REGENT COMPUTRONICS PVT. LTD.

Case Title	Date
BHARAT FRITZ WERNER LIMITED Vs. THE DEPUTY COMMISSIONER OF CENTRAL EXCISE SERVICE TAX DIVISION	October 6, 2006
MRS. PRASEETHA SURESH Vs. THE COMMISSIONER OF CENTRAL EXCISE	April 19, 2006
OIKOS Vs. THE COMMISSIONER OF CENTRAL EXCISE	October 6, 2006
PRUDENT COMMUNICATION SYSTEMS (P) LTD. Vs. THE COMMISSIONER OF CENTRAL EXCISE SERVICE TAX DIVISION	October 9, 2006
SAP INDIA SYSTEMS, APPLICATIONS AND PRODUCTS IN DATA PROCESSING PRIVATE LIMITED Vs. THE COMMISSIONER OF SERVICE TAX	August 14, 2006

Case Title

Date

October 6, 2006

April 19, 2006

October 6, 2006

October 9, 2006

August 14, 2006

ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.

Year 2006 of CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL BANGALORE

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