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Year 2003 of CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL BANGALORE
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CUSTOMS, EXCISE AND SERVICE TAX APPELLATE TRIBUNAL BANGALORE
2003
List of
Cases
Case Title
Date
COMMISSIONER OF CENTRAL EXCISE Vs. KRISHNAPUR MUTT
August 5, 2003
E.V. MATHAI AND CO. Vs. COMMISSIONER OF CENTRAL EXCISE
May 26, 2003