| Case Title | Date |
|---|---|
| CCE Vs. ACHUTHA VULCANISING CEMENT (P) LTD. | January 29, 2001 |
| CCE Vs. AMARAVATHI DYEINGS (P) LTD. & ANR. | January 24, 2001 |
| CCE Vs. V.M.E. FORMERLY EQUIPMENT | January 18, 2001 |
| CCE Vs. BLUE MOUNTAIN TREADS LTD. | January 15, 2001 |
| KALPANA THREAD Vs. CCE | February 2, 2001 |
| M/S. SUNSHINE TUBE (PVT) LTD., MANGALORE Vs. COMMISSIONER OF CENTRAL EXCISE, BELAGAUM | February 26, 2001 |
| NATHAN BLEACHERS & ORS. Vs. CCE | February 9, 2001 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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