| Case Title | Date |
|---|---|
| BALLARPUR INDUSTRIES LTD. Vs. CCE | October 18, 2000 |
| CCE Vs. TVS SUZUKI LTD. | August 17, 2000 |
| CCE Vs. SAMBANDAM SPNG. MILLS LTD. | August 30, 2000 |
| CCE, COIMBATORE Vs. G.K. STEELS (CBE) LTD. | December 5, 2000 |
| HINDUSTAN MOTORS LTD. Vs. CCE, COIMBATORE | December 8, 2000 |
| MADRAS ALUMINIUM CO. LTD. AND ANR. Vs. CCE, COIMBATORE AND ANR. | December 8, 2000 |
| MILLIPORE INDIA (P) LTD. Vs. CCE | December 1, 2000 |
| SMITHKLINE BEECHEM CONSUMER HEALTHCARE LTD. Vs. CCE | December 8, 2000 |
| SRI JAYALAKSHMI PRINTING MILLS & ANR. Vs. CCE | October 19, 2000 |
| T.T. LTD. Vs. CCE | October 12, 2000 |
| V.H. SAFIQUR REHMAN AND ANR. Vs. CC | November 27, 2000 |
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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