GURMEET SINGH SODHI Vs. DISTRICT MANAGER

JUDGEMENT

(1.) COMPLAINT No. 804 of 1997 and 7 other complaints numbering 657 of 1991, 782 of 1991, 116 of 1992, 336 of 1992, 1089 of 1992, 1358 of 1992 and 78 of 1993 instituted by Gurmeet Singh Sodhi resident of House No. 308, Sector 6, Panchkula regarding alleged excess billing of his telephone No. 560701 were dismissed by the District Forum -II, Chandigarh on 10.12.1998. Aggrieved against it, this appeal has been attempted by the subscriber.

(2.) BRIEFLY , the impugned order inter alia related to the bill for the period from 16.4.1992 to 15.6.1992, which was in the sum of Rs. 23,271/ -. As regards, seven other bills and the corresponding 7 complaints, the necessary particulars are given as under : S. No. Case No./R.B.T. No. Period of Bill Amount of Bill 1. 657 of 91 (255/98) 15.6.1991 to 14.8.1991 Rs. 20,121/ - 2. 782 of 91 (257/98) 15.8.1991 to 14.10.1991 Rs. 14,083/ -

(3.) 336 of 92 (254/98) 15.12.1991 to 14.2.1992 Rs. 15,387/ -