PARSVNATH DEVELOPERS LTD Vs. AJAY TALWAR & ANR

JUDGEMENT

(1.) The dispute relates to 2016, we are in 2019.

(2.) To begin with, the application for condonation of delay in filing the first appeal was considered.

(3.) This appeal has been filed against the Order dated 25.07.2017 of the State Commission with self-admitted delay of 214 days. (The Registry has reported a delay of 241 days).