LAWS(NCD)-2019-7-52

ARUNA DIGAMBARRAO MAVAL Vs. MAHARASHTRA STATE ELECTRICITY BOARD

Decided On July 05, 2019
Aruna Digambarrao Maval Appellant
V/S
MAHARASHTRA STATE ELECTRICITY BOARD Respondents

JUDGEMENT

(1.) This original petition has been filed by Aruna Digambarrao Mawal & anr. against the opposite parties Executive Engineer,(O & M) Division, Khamgaon Division, Maharashtra State Electricity Distribution Company & anr.

(2.) The complainants have alleged the following points in their complaint:-

(3.) The present complaint has been filed with the following prayers:-