(1.) Learned proxy counsel for the petitioners is present, and requests for an adjournment.
(2.) Learned counsel for the respondents is present.
(3.) We have perused the entire material on record, and also including inter alia the earlier proceedings/Orders.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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