GADGETS Vs. HDFC ERGO GENERAL INSURANCE COMPANY LIMITED
Decided On November 26, 2019
Gadgets Appellant
V/S
Hdfc Ergo General Insurance Company Limited Respondents
JUDGEMENT
(1.) CC/825/2019
(2.) Being aggrieved, the complainant is before this Commission by way of this consumer complaint, seeking payment of Rs.1,59,81,616/-, with compensation and interest etc.