(1.) We heard the learned counsel for the appellant, and perused the material on record.
(2.) The complaint before the State Commission was filed by a Power of Attorney holder, one Pushpender Sachdeva, of the complainant, one Jitender Pal Verma.
(3.) As mentioned in the complaint:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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