(1.) Heard the petitioner in person. Perused the material on record.
(2.) The dispute relates to withdrawal of application for allotment and consequences thereof.
(3.) The District Forum heard both sides, appraised the evidence and vide its Order dated 15.03.2018 dismissed the complaint:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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