REGENT COMPUTRONICS PVT. LTD.

Allahabd Bank Appellant

V/S

AJAY KUMAR Respondents

Referred Judgements :-

R. B. RAMLINGAM VS. R. B. BHAVANESHWARI [REFERRED TO]
RAMLAL VS. REWA COALFIELDS LIMITED [REFERRED TO]
ANSHUL AGGARWAL VS. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTH [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]

JUDGEMENT

(1.) The present Revision Petition has been filed against the judgment dated 1st May 2019 of the Uttar Pradesh State Consumer Disputes Redressal Commission (the State Commission) in A/20 of 2017.

(2.) The State Commission, vide its order dated 01.02.2019, held as under:

(3.) Against the above order, the Petitioner has filed the present Revision Petition.

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ALLAHABD BANK Vs. AJAY KUMAR

Referred Judgements :-

JUDGEMENT

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