(1.) We heard the learned counsel for the revision petitioner builder co. and the respondent complainant, and perused the material on record.
(2.) On 11.04.2019, we had passed the following Order:
(3.) We are giving our reasons hereinafter.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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