LAWS(NCD)-2019-10-57

PINKY MITAL Vs. JAIPRAKASH ASSOCIATES LTD.

Decided On October 31, 2019
Pinky Mital Appellant
V/S
Jaiprakash Associates Ltd. Respondents

JUDGEMENT

(1.) Heard. Perused the record.

(2.) The previous daily Orders dated 25.06.2018, 04.09.2018, 07.12.2018 and 28.08.2019 read as below: 25.06.2018

(3.) This case was listed on the short point of pecuniary jurisdiction.