TODAY RETAIL NETWORK PRIVATE LIMITED Vs. NAVNEET KAPOOR

JUDGEMENT

(1.) We heard learned counsel for both sides, and perused the entire material on record.

(2.) The complaint was filed before the District Forum in the year 2011. The District Forum passed its Order in the year 2013. Appeal against the said Order of the District Forum was filed in the year 2015, wherein the State Commission passed its Order in the year 2015, remanding the matter back to the District Forum. In the adjudication afresh before the District Forum, the District Forum passed its Order dated 12.05.2017. Appeal thereagainst was dismissed on limitation by the State Commission vide its Order dated 05.01.2019.

(3.) This revision petition has been filed by the revisionist retail network co. against the said Order dated 05.01.2019 of the State Commission.