(1.) Heard the learned counsel for the petitioner. Delay of 12 days is condoned.
(2.) The petitioner/complainant had approached District Forum for refund of Rs.72,000, which was recovered by the OP/respondent. The amount of Rs.72,000 being security amount of electric connection of
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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