LAWS(NCD)-2018-9-86

RAJESH GADE Vs. VRUSHALI BANODKAR & 2 ORS

Decided On September 28, 2018
Rajesh Gade Appellant
V/S
Vrushali Banodkar And 2 Ors Respondents

JUDGEMENT

(1.) We have heard learned counsel for the appellant - Rajesh Gade, and perused the material on record.

(2.) Brief relevant facts, in chronology, are as below:

(3.) The State Commission's impugned Order dated 06.09.2018 is as below: