MANAGER, MAHARASHTRA STATE CO-OP BANK LTD Vs. FARMAR BANK EMPLOYEES CO-OP HOUSING SOCIETY LTD & 2 ORS

JUDGEMENT

(1.) By way of present review application, Farmer Bank Employees Co-operative Housing Society Ltd. has sought review of order dated 08.02.2018 passed by this Commission in FA No.255 of 2016.

(2.) Section 22 (2) of the Consumer Protection Act, 1986 reads as follows:

(3.) From the contents of Section 22(2), it is clear that review is limited only to the error apparent on the face of record.