AYESHA FARHAT Vs. VISHAKHA MUNJAL & 2 ORS ; GUJARMAL MODI HOSPITAL & RESEARCH CENTRE; MEDICAL SUPERINTENDENT (M S )

JUDGEMENT

(1.) Heard learned counsel for both the parties.

(2.) Learned counsel for the appellant submits that before the State Commission, the counsel failed to appear on 04.05.2017 and the State Commission passed the following order:-

(3.) Counsel submits that the pleadings are complete and it is listed for arguments.