(1.) The State Commission need not issue a fresh notice requiring the parties to appear before it on the aforesaid date.
(2.) The State Commission shall decide the complaints in terms of Para 12 of this Order.
(3.) There shall be no order as to costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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