(1.) I.A. No. 12901 of 2018
(2.) Vide I.A. No.12901 of 2018, both the sides state that they have amicable settled the matter vide Settlement Agreement dated 13.07.2018 without prejudice to their rights and contentions. The Settlement Agreement dated 13.07.2018 has been placed on record, which is taken on record.
(3.) No comment of this Commission on the ingredients and contents of the Settlement Agreement.