LAWS(NCD)-2018-10-48

NEW INDIA ASSURANCE CO LTD THROUGH ITS DULY CONSTITUTED ATTORNEY MANAGER, NEW INDIA ASSURANCE CO LTD Vs. DURGA NATH & ANR

Decided On October 04, 2018
New India Assurance Co Ltd Through Its Duly Constituted Attorney Manager, New India Assurance Co Ltd Appellant
V/S
Durga Nath And Anr Respondents

JUDGEMENT

(1.) A.R. Antulay Vs. R.S. Nayak, (1988) 2 SCC 602 at Paragraph 183

(2.) Venkateswara Rice Mill Vs. State of A.P., (1971) 2 SCC 650 at paragraph 9

(3.) State of Punjab Vs. Devans Modern Breweries Ltd., (2004) 11 SCC 26at paragraph 339