(1.) We have carefully perused the Review Application No. 355/2018 as well as the impugned order dated 109.2018.
(2.) Every averment made by the Petitioner in his revision petition No. 2116/2018 has been carefully gone through and dealt with in the impugned order.
(3.) The District Forum has clearly dealt with the issue of maintainability and limitation in its order as under:-