DAVINDER KUMAR VERMA Vs. B M LOHIA

JUDGEMENT

(1.) DESPITE notice none appeared for the respondent.

(2.) THE factual matrix of the case is that the complainant Davinder Kumar Verma was suffering from pain in his abdomen for which a Sonography and IVP done, which showed the existence of a stone in the right kidney and obstruction with lower ureteric stone.

(3.) ULTRA Sonography report dated 16.5.07 conducted at Venus Scan and Research Centre (P) Ltd., Bhopal gave the following report: Impression: Sonography findings suggest: