MANJU W/O SHRI SATBIR R/O VILLAGE BACHER TEHSIL RANIA DISTRICT Vs. DR. SANTOSH BISHNOI, MEDICAL OFFICER AND 4 OTHERS GENERAL HOSPITAL DISTRICT

JUDGEMENT

(1.) There is a delay of 22 days in filing this revision petition. For the reasons stated in the application for condonation of delay, the delay is hereby condoned.

(2.) The complainant, Smt. Manju, was operated for cesarean section on 30.5.2009 by Dr. Santosh Bishnoi (Smt. Santosh Bishnoi). She had continuous pain after operation, therefore, she was referred to Post Graduate Institute of Medical Sciences (in short, 'PGIMS'), Rohtak on 6.6.2009. She remained hospitalized till 30.6.2009. She was operated there whereby some foreign body (surgical mop) was removed from her right Iliac Fossa, adherent to terminal Ileum. Even after the operation in PGIMS, she was suffering pain in her right Iliac fossa and she was again operated on 4.7.2009 in Akash Hospital, Hisar. It was found that there was leak in stomach. Thereafter, due to her serious condition, she was referred to Jindal Hospital, Hisar on 6.7.2009 and got operated on 11.7.2009. She was treated there till 25.7.2009.

(3.) The complainant filed a complaint before the District Forum, Sirsa, alleging medical negligence against OP/Dr. Santosh Bishnoi, who was stated to have left the surgical mop in her abdomen due to which, she was operated twice and lost her vision of left eye.