(1.) Learned counsel for the parties submitted that both parties agree to uphold impugned order meaning thereby appellant does not press this appeal. Hence, appeal stands dismissed as not pressed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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