M/S. SUKHDEV VENTURES THROUGH ITS PROPRIETOR, MR. DEVANAND SHETTY, FINAL PLOT NO. 73 Vs. SHASHIKANT M. CHANDAN AND ANOTHER 204, GERA CHAMBERS, OFF BOAT CLUB ROAD PUNE 411001

JUDGEMENT

(1.) The appellant being aggrieved of the order of the State Commission dated 20.4.2015 in CC/13/249-250 allowing the consumer complaint filed by the respondents has preferred this appeal.

(2.) Operative portion of the order of the State Commission is reproduced as under: -

(3.) Opponent shall also pay an amount of Rs.50,000.00 (Rupees Fifty Thousand only) for mental agony and costs of litigation quantified to Rs.25,000.00 (Rupees Twenty Five Thousand only) to the complainants.