LAWS(NCD)-2017-1-174

SHRIRAM TRANSPORT FINANCE CO. LTD. Vs. SUNIL SAHU

Decided On January 27, 2017
SHRIRAM TRANSPORT FINANCE CO. LTD. Appellant
V/S
Sunil Sahu Respondents

JUDGEMENT

(1.) None Appeared For The Petitioner Even In 2 Nd Round.

(2.) M.A. No. 392 Of 2016 Filed By The Petitioner Is Dismissed In Default.