LAWS(NCD)-2017-1-154

AMAR NATH CHATURVEDI AND OTHERS S/O LATE SHRI SHYAM SUNDER CHATURVEDI. Vs. CHHABRA HOSPITAL AND 6 OTHERS

Decided On January 17, 2017
Amar Nath Chaturvedi And Others S/O Late Shri Shyam Sunder Chaturvedi. Appellant
V/S
Chhabra Hospital And 6 Others Respondents

JUDGEMENT

(1.) None appeared for the petitioner even in second round.

(2.) Counsel for respondent no. 7 has filed Vakalatnama. Petitioner has not filed application for deletion of respondents no. 4 & 5 and notice sent to respondent no. 3 received back with postal remarks, "No such person" and petitioner has not collected dasti notice of respondent no. 3.

(3.) Revision petition stands dismissed in default.