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LAWS(NCD)-2017-1-172
CHIEF MANAGER/BRANCH MANAGER, UCO BANK AND OTHER BAKSARA BRANCH Vs. RABINDRA NATH GHOSH SON OF LATE PANCHKARI GHOSH
Decided On January 27, 2017
Chief Manager/Branch Manager, Uco Bank And Other Baksara Branch
Appellant
V/S
Rabindra Nath Ghosh Son Of Late Panchkari Ghosh
Respondents
JUDGEMENT
(1.) None appeared for the appellant even in second round.
(2.) Appeal stands dismissed in default.
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