AJAY AGGARWAL Vs. UNITECH RELIABLE PROJECTS PVT. LTD.

JUDGEMENT

(1.) Complainant no.1 & 2 Ajay Agarwal and Ms. Shitall Aggarwal jointly booked premises no. 1502 on 14th Floor of Tower 06 in the development project Unitech Verve, Greater Noida undertaken by the opposite party builder located in Sector Pi-II, Greater Noida.

(2.) Complainant no.3 & 4 Sanjiv Razdan and Ms. Rashmi Razdan jointly booked apartment no. 901, Floor 9, Tower-4 in the project Unitech Verve, Sector Pi-II, Greater Noida.

(3.) The above said two sets of complainant have filed a joint consumer complaint against the opposite party alleging deficiency in service on the part of the opposite party i.e. failing to deliver possession of the flats within the stipulated time and claimed following reliefs: