LAWS(NCD)-2017-1-192

MANINDER MALVIYA Vs. KUSUM DEVI

Decided On January 17, 2017
Maninder Malviya Appellant
V/S
KUSUM DEVI Respondents

JUDGEMENT

(1.) None has appeared for the petitioner even after 4th call.

(2.) The revision petition stands dismissed for non-prosecution.