P.J. PRABAHARAN Vs. K.S. GOPALAKRISHNAN

JUDGEMENT

(1.) IA No. 7917 of 2016 (Application for condonation of delay in filing Application for restoration)

(2.) The Application stands disposed of.

(3.) By this Application, the Petitioner prays for recall of order dated 04.04.2016, whereby his Revision Petition was dismissed for non-prosecution and the interim order dated .09.12.2015 was vacated.