(1.) This Revision Petition is filed by petitioner/complainant, Md.Abbas Ansari against the order dated 11/5/1000 passed by the State Consumer Disputes Redressal Commission, Bihar at Patna in Appeal No. 542/95 by which the order of the District Forum, Battiah has been set aside and the complaint was dismissed.
(2.) The brief facts of the case are:
(3.) The petitioner's wife, Mrs.Khushbun Nisha visited the respondent/Dr. Rameshwar Pd. Agarwal for the first time on 22.1.1994 complaining that ever since her abortion in 1988, she has been having persisting pain in the abdomen and that she was suffering from pain during periods. According to the opposite party, these were the symptoms of Endometriosis. Endometriosis is a condition when a part of the uterus gets implanted somewhere else. The doctor advised x-ray of abdomen, ultrasonography, blood and urine tests. The patient underwent these tests. The ultrascan report suggested problem in uterus and adjoining areas. The opposite party who is a surgeon, has suggested Hysterectomy, i.e., removal of uterus on 25.1.1994. The operation was done on 30.1.1994 and during the operation, a lump was observed in the outer wall of the Urinary Bladder, which according to the opposite party could be one of the reasons for the pain in the abdomen and, hence, the same was removed. The wound on the wall of the Urinary Bladder was closed in layers.