SYNDICATE BANK Vs. RAMAKANT T KHANDKE

JUDGEMENT

(1.) THESE three appeals have been filed against a common order of Himachal Pradesh Consumer Disputes Redressal Commission directing the appellants in these three appeals to pay Rs. 4,29,445 along with interest @ 18% and cost of Rs. 5,000 to the complainants/respondent Nos. 1 and 2 on the complaint of complainants, owners of M/s. Lucky Off-set Printers, Shri Kamlender Kashyap and Smt. Champa Devi.

(2.) APPEAL No. 66 of 2000 has been jointly filed by opposite party No. 1, M/s. Auto Print Machinery Manufacturer (P) Ltd. and its Marketing Manager, Sh. A. S. Bakshi, opposite party No. 2.

(3.) APPEAL No. 151 of 2000 has been filed by insurers Oriental Insurance Co. Ltd.