LAWS(NCD)-1996-1-65

ALAGU MEENAL Vs. SARVAMA G

Decided On January 15, 1996
ALAGU MEENAL Appellant
V/S
SARVAMA G. Respondents

JUDGEMENT

(1.) THIS Original Complaint No. 298 of 1994 was filed with this Commission on 7.11.194.

(2.) SMT . Alagu Meenal, wife of Ganapathy, is complainant and the following three are the opposite parties:

(3.) A criminal case was filed before the Judicial Magistrate No. II, Coimbatore under Sections 304(a), 337,338 and 285 of the I.P.C in C.C. No. 1535/89 against the complainant's husband and the Manager of the sweet stall. However, both of them were acquitted in this case.