(1.) Arguments on above noted applications have been heard. Order after lunch.
(2.) The complaint was contested by the respondent.
(3.) District Forum, partly allowed the claim and directed the respondent to pay a sum of Rs.1,52,316/- alongwith interest @ 9% p.a.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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