REGENT COMPUTRONICS PVT. LTD.

MAGMA FINCORP LTD Appellant

V/S

SACHIN KUMAR SINGH Respondents

Referred Judgements :-

SURYA PAL SINGH V. SIDDHA VINAYAK MOTORS & ANOR. [REFERRED]
SUNDARAM FINANCE LIMITED VS. STATE OF KERALA [REFERRED]
SARDAR TRILOK SINGH VS. SATYA DEO TRIPATHI [REFERRED]
K A MATHAI ALIAS BABU VS. KORA BIBBIKUTTY [REFERRED]
JAGDISH CHANDRA NIJHAWAN VS. S K SARAF [REFERRED]
LALMUNI DEVI VS. STATE OF BIHAR [REFERRED]
CHARANJIT SINGH CHADHA VS. SUDHIR MEHRA [REFERRED]
BALWINDER SINGH VS. ASSTT COMMR CUSTOMS AND CENTRAL EXCISE [REFERRED]

JUDGEMENT

(1.) Mr. Upendra Yogesh, learned proxy counsel for learned counsel for the petitioner appears in the morning. He states that main counsel will come at 1.15 p.m. It is 1.20 p.m. Now, he submits that his main counsel has gone to get his child admitted in school. He will not be available today.

(2.) Adjournment is granted, subject to payment of Rs.5,000/- as costs, which be deposited in the Consumer Legal Aid Account of this Commission.

(3.) At this stage, he submits that his counsel will be appearing today at 2.00 p.m.

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MAGMA FINCORP LTD. BRANCH OFFICE PLOT NO. KA Vs. SACHIN KUMAR SINGH S/O LATE MADAN SINGH R/O HOUSE NO. 2119, BERMO PHUSRO JAWAHAR NAGAR, P.S. BERMO DIST. BOKARO

Referred Judgements :-

JUDGEMENT

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